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State of Uttar Pradesh - Section

Section 10 in The U.P. Cane Development Department Ministerial Service Rules, 1978

10. Preferential Qualifications.

- A candidate, who has-
(i)served in the Territorial Army for a minimum period of two years, or
(ii)obtained a 'B' certificate of National Cadet Corps shall, other things being equal, be given preference in the matter of direct recruitment.