Kerala High Court
Suraj Johney vs State Of Kerala on 8 October, 2025
Author: C.S.Dias
Bench: C.S.Dias
WP(C) NO. 37033 OF 2025 1
2025:KER:74247
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 8TH DAY OF OCTOBER 2025 / 16TH ASWINA, 1947
WP(C) NO. 37033 OF 2025
PETITIONER:
SURAJ JOHNEY
AGED 32 YEARS
S/O JOHNEY E.M, RESIDING AT 1026 STAINTON DRIVE,
MISSISSAUGA, ON, CANADA (HOLDING CANADIAN PASSPORT
NO. P620 493B1), REPRESENTED BY HIS POWER OF
ATTORNEY, JOHNEY E.M, AGED 65 YEARS, S/O MATHEW E.D,
RESIDING AT EATTATHOTTU HOUSE, CHANDAKKUNNU P.O,
MAYYANTHANI, NILAMBUR, MALAPPURAM DISTRICT, PIN -
679329
BY ADVS.
SHRI.BABY THOMAS
SHRI.JOBY JOSEPH
SRI.INDRAJITH S KAIMAL
SHRI.K.K.MOHANDAS
SHRI.ALBERTHOVE FRANCIS.M.G.
SMT.EHLAS HALEEMA C.K.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF
LOCAL SELF GOVERNMENT INSTITUTIONS, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 LOCAL REGISTRAR OF MARRIAGES (COMMON)
NILAMBUR MUNICIPALITY, NILAMBUR P.O., MANALODY,
MALAPPURAM DISTRICT, PIN - 679329
BY SMT.VIDYA KURIAKOSE, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.10.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 37033 OF 2025 2
2025:KER:74247
JUDGMENT
Dated this the 08th day of October, 2025 The learned counsel appearing for the petitioner submits that, the writ petition may be dismissed as withdrawn, without prejudice to the right of the petitioner to file a fresh writ petition on the same cause of action.
Recording the above submission, the writ petition is dismissed as withdrawn.
Sd/-
C.S.DIAS JUDGE NAB WP(C) NO. 37033 OF 2025 3 2025:KER:74247 APPENDIX OF WP(C) 37033/2025 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY CERTIFICATE OF MARRIAGE DATED 30.03.2025 ISSUED UNDER RULE 11(1) OF THE KERALA REGISTRATION OF MARRIAGES (COMMON) RULES, 2008.
EXHIBIT P2 A TRUE COPY OF THE ORDER OF DIVORCE PASSED BY THE SUPERIOR COURT OF JUSTICE, 7755 HURANTARIO STREET, BRAMPTON, L6W 4T6, CANADA DATED 16.07.2025.
EXHIBIT P3 A TRUE COPY OF THE CERTIFICATE OF DIVORCE PASSED BY THE SUPERIOR COURT OF JUSTICE, 7755 HURANTARIO STREET, BRAMPTON, L6W 4T6, CANADA DATED 19.08.2025.
EXHIBIT P4 A TRUE COPY OF THE CIRCULAR ISSUED BY THE CONSULTANT GENERAL OF INDIA DATED 05.09.2024.
EXHIBIT P5 A TRUE COPY OF THE APPLICATION DATED 25.09.2025 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P6 A TRUE COPY OF THE JUDGMENT DATED 28.07.2020 PASSED BY THIS HON'BLE COURT IN W.P(C) NO.14418/2020.