Delhi High Court - Orders
M/S Bhayana Builders Pvt Ltd vs M/S Chintels India Ltd on 27 January, 2025
Author: Rekha Palli
Bench: Rekha Palli
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 271/2022
M/S BHAYANA BUILDERS PVT LTD .....Appellant
Through: Mr. Kartik Nayar, Advocate.
versus
M/S CHINTELS INDIA LTD .....Respondent
Through: Mr.Kotla Harshvardhan, Advocate.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 27.01.2025
1. Both sides pray for and are granted further six weeks, by way of a final opportunity, to file written submissions in terms of order dated 03.11.2023.
2. List on 17.04.2025.
REKHA PALLI, J SAURABH BANERJEE, J JANUARY 27, 2025/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2025 at 22:20:01