Gujarat High Court
Nilesh Gordhandas Thakker & vs State Of Gujarat Thro Secretary & on 25 February, 2013
Author: Jayant Patel
Bench: Jayant Patel
NILESH GORDHANDAS THAKKERV/SSTATE OF GUJARAT THRO SECRETARY C/SCA/2179/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 2179 of 2013 ============================================================== NILESH GORDHANDAS THAKKER & 1....Petitioner(s) Versus STATE OF GUJARAT THRO SECRETARY & 153....Respondent(s) ============================================================== Appearance: MR DIPEN DESAI, ADVOCATE for the Petitioner(s) No. 1 - 2 GOVERNMENT PLEADER for the Respondent(s) No. 1 ============================================================== CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL and HONOURABLE MR.JUSTICE MOHINDER PAL Date : 25/02/2013 ORAL ORDER
(PER :
HONOURABLE MR.JUSTICE JAYANT PATEL) Notice returnable on 05.03.2013. D.S. (JAYANT PATEL, J.) (MOHINDER PAL, J.) bjoy Page 1 of 1