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Gujarat High Court

Nilesh Gordhandas Thakker & vs State Of Gujarat Thro Secretary & on 25 February, 2013

Author: Jayant Patel

Bench: Jayant Patel

  
	 
	 NILESH GORDHANDAS THAKKERV/SSTATE OF GUJARAT THRO SECRETARY
	 
	 
	 
	

 
 


	 


	C/SCA/2179/2013
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


SPECIAL CIVIL APPLICATION  NO. 2179
of 2013
 


 


 

==============================================================
 


NILESH GORDHANDAS THAKKER  & 
1....Petitioner(s)
 


Versus
 


STATE OF GUJARAT THRO SECRETARY  & 
153....Respondent(s)
 

==============================================================
 

Appearance:
 

MR
DIPEN DESAI, ADVOCATE for the Petitioner(s) No. 1 - 2
 

GOVERNMENT
PLEADER for the Respondent(s) No. 1
 

==============================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE JAYANT PATEL
			
		
		 
			 
				 

 

				
			
			 
				 

and
			
		
		 
			 
				 

 

				
			
			 
				 

HONOURABLE
				MR.JUSTICE MOHINDER PAL
			
		
	

 


 

 


Date : 25/02/2013
 


 

 


ORAL ORDER

(PER :

HONOURABLE MR.JUSTICE JAYANT PATEL) Notice returnable on 05.03.2013. D.S. (JAYANT PATEL, J.) (MOHINDER PAL, J.) bjoy Page 1 of 1