Himachal Pradesh High Court
Uoi And Ors. vs . Mes Contract Workers And Ors. on 5 July, 2024
UOI and Ors. Vs. MES Contract Workers and Ors.
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CWP No. 3172 of 2021 05.07.2024Present: Mr. Balram Sharma, Deputy Solicitor General of India, for the petitioners.
Mr. J.L. Bhardwaj, Sr. Advocate, with Ms. Dhanwanti Advocate, for respondents No. 1 to 17 and 19 to 23.
List on 26.07.2024.
( Satyen Vaidya )
r Judge
5th July, 2024
(sushma)
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