Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Maharashtra - Subsection

Section 61(1)(a) in The Maharashtra University of Health Sciences Act, 1998

(a)There shall be a selection committee for making recommendations of suitable candidates for appointment to the posts of-
(i)Registrar;
(ii)Controller of Examinations;
(iii)Finance and Accounts Officer;