Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(10) in The Biological Diversity Rules, 2004

(10)The Authority shall monitor the flow of benefits as determined under sub-rule (4) in a manner determined by it.