Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Constitution Article Section 12 in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951 12. Amendment of Article 372.- In sub-clause (a) of clause (3) of Article 372 of the Constitution, for the words "two years", the words "three years" shall be substituted.
