Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Article 102(1)] [Article 102] [Constitution] Constitution Subarticle Article 102(1)(c) in Constitution of India (c)if he is an undischarged insolvent;