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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(3)(q) in Arunachal Pradesh University of Studies Act, 2012

(q)To recognize examinations or periods of study (Where in Full or Part) of other Universities, Institutions, or other places of higher learning as equivalent to examination or period of study in the University and to withdraw such recognition at any time;