Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Mizoram - Subsection Section 8(vi) in Mizoram Cooperative Societies Act, 2006 (vi)to acquire land and buildings at concessional or reasonable rates either from government or others for providing housing facilities on easy terms and conditions among members;
