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[Cites 0, Cited by 0] [Section 385H(4)] [Section 385H] [Entire Act]

State of West Bengal - Subsection

Section 385H(4)(b) in West Bengal Municipal Act, 1993

(b)Such other members, being not less than one and not more than three, as the West Bengal Valuation Board may appoint, one of whom shall be an officer of the industrial township.