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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(1)(i) in Uttar Pradesh Value Added Tax Act, 2008

(i)the assessing authority includes an officer not below the rank of an officer appointed and posted by the Commissioner at a check-post or an officer empowered to exercise powers under sections 45, 46, 47, 48, 50, 51 and 52 of this Act;