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State of Bihar - Section

Section 15 in Indian Forest Service (Departmental Examination) Rules, 1989

15.

From the applications referred to in Rule 14 above the Head of the Forest Department, will prepare and send a consolidated statement showing the particulars of the officers and the subjects and standards in which they intend to appear along with their applications, to the Secretary to the Central Examination Committee latest by the 16th May/16th September for the first/second half-yearly examination.