Bombay High Court
Smt Jadavati Gulabshankar Pande vs Haresh K Nanwani And Ors on 24 November, 2025
Author: Amit Borkar
Bench: Amit Borkar
2-cp-642-2024 with connected.doc
Shabnoor
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO.642 OF 2024
Vijay Sakharam Gaikar ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.643 OF 2024
Akhilesh A Chaubey ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.644 OF 2024
Atmaram V Kotare ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.645 OF 2024
Uttam M. Chandvale ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.646 OF 2024
Jadavati Gulabshankar Pande ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.647 OF 2024
1
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2-cp-642-2024 with connected.doc
Vimal Manohar Bhartu ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.648 OF 2024
Bhashkar D mistry ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.649 OF 2024
Banpat B Asurkar ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
Mr. Yuwraj Dhanraj Patil, for the Petitioner.
Mr. Kishor Patil a/w Mr. Sumeet P. i/b Mr. Rajeev
Sharma, for Respondent Nos.1 to 3 in all CPs.
CORAM : AMIT BORKAR, J.
DATED : NOVEMBER 24, 2025 P.C.:
1. The Executive Engineer, R/N Ward, Slum Rehabilitation Authority, Brihanmumbai, shall remain present before this Court on the next date.
2. Stand over to 9 December 2025.
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