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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(1) in Dr. B.R. Ambedkar Open University Act, 1982

(1)The University shall include the Faculties of-
(a)Arts;
(b)Science;
(c)Commerce;
(d)Law;
(e)Education;
[(e-1) Audio-Visual Aids and Mass Media;] [Inserted by Act No.17 of 1985.]
(f)Such other Faculties as may be prescribed by the statutes.