Himachal Pradesh High Court
Devender Singh vs State Of H.P. & Others on 4 April, 2023
Bench: Sabina, Satyen Vaidya
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No. 5536 of 2022 Date of decision : 4.4.2023. Devender Singh ...Petitioner.
Versus State of H.P. & others ...Respondents .
Coram:
The Hon'ble Ms. Justice Sabina, Acting Chief Justice. The Hon'ble Mr. Justice Satyen Vaidya, Judge.
Whether approved for reporting?1 For the petitioner : Mr. Kul Bhushan Khajuria, Advocate.
For the respondents : Mr. Arsh Rattan, Deputy Advocate General, for respondents No. 1 to 3.
Sabina, Acting Chief Justice: (Oral) Learned counsel for the petitioner submits that in view of the subsequent development, he may be permitted to withdraw the petition.
2. Ordered accordingly.
3. Pending applications, if any, also stand disposed of.
(Sabina)
Acting Chief Justice
(Satyen Vaidya)
4th April, 2023 Judge
(kck)
1
Whether reporters of Local Papers may be allowed to see the judgment?
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