Bombay High Court
Imperial Consultants And Securities ... vs Deputy Commissioner Of Income Tax- 6 And ... on 7 June, 2023
Author: M.M. Sathaye
Bench: K.R. Shriram, M.M. Sathaye
1/2 Mentioned Matter - WP-4354-2022 & Ors.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
PURTI
PURTI PRASAD
ORDINARY ORIGINAL CIVIL JURISDICTION
PRASAD PARAB
PARAB Date:
2023.06.08
11:28:21
+0530
WRIT PETITION NO. 4354 OF 2022
Unilever Industries Pvt. Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 1(3)(1) and Ors. ...Respondents
AND
WRIT PETITION NO. 1910 OF 2022
The Saraswat Co-operative Bank Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 1(3)(1) and Ors. ...Respondents
AND
WRIT PETITION NO. 2939 OF 2022
The Saraswat Co-operative Bank Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 1(3)(1) and Ors. ...Respondents
AND
WRIT PETITION NO. 1783 OF 2022
Imperial Consultants & Securities Ltd. ....Petitioner
V/s.
Deputy Commissioner of Income
Tax, Circle 6(1)(2) and Ors. ...Respondents
----
Ms. Jasmin Amalsadvala i/b Lumiere Law Partners for Petitioner in all Writ
Petitions.
----
CORAM : K.R. SHRIRAM &
M.M. SATHAYE, JJ.
DATED : 7th JUNE 2023 Purti Parab ::: Uploaded on - 08/06/2023 ::: Downloaded on - 08/06/2023 20:33:18 ::: 2/2 Mentioned Matter - WP-4354-2022 & Ors.doc P.C. :
1. Mentioned. Not on Board.
2. Petitions be listed on 19th June 2023 for admission.
3. Ad-interim relief, granted earlier to continue till 30th June 2023.
(M.M. SATHAYE, J.) (K.R. SHRIRAM, J.) Purti Parab ::: Uploaded on - 08/06/2023 ::: Downloaded on - 08/06/2023 20:33:18 :::