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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(4)(c) in Assam Co-Operative Societies Act, 2007

(c)the certificates of registration and the original bye-laws of the resultant cooperative society signed and sealed by the Registrar are issued under Section 11.