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Delhi High Court - Orders

Ms Shri Venkatesh Aiyer Lingam ... vs Delhi Development Authority & Ors on 10 May, 2024

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~30
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 375/2024
                                                MS SHRI VENKATESH AIYER LINGAM PROPERTIES PVT
                                                LTD                                                                               ..... Petitioner
                                                                                      Through:

                                                                                      versus

                                                DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondents
                                                                                      Through:                 Ms. Shobhana Takiar, Standing
                                                                                                               Counsel with Mr. Kuljeet Singh and
                                                                                                               Ms. Razia, Advs. for R-1
                                                                                                               Mr. Prashant Manchanda, ASC with
                                                                                                               Ms. Nancy and Ms. H. Medha, Advs.
                                                                                                               for R-2 to R-5

                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                 ORDER

% 10.05.2024 (The proceeding has been conducted through Hybrid Mode)

1. No time left.

2. List on 08.11.2024.

TUSHAR RAO GEDELA, J MAY 10, 2024 ns This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 22:03:48