Delhi High Court - Orders
Ms Shri Venkatesh Aiyer Lingam ... vs Delhi Development Authority & Ors on 10 May, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 375/2024
MS SHRI VENKATESH AIYER LINGAM PROPERTIES PVT
LTD ..... Petitioner
Through:
versus
DELHI DEVELOPMENT AUTHORITY & ORS. ..... Respondents
Through: Ms. Shobhana Takiar, Standing
Counsel with Mr. Kuljeet Singh and
Ms. Razia, Advs. for R-1
Mr. Prashant Manchanda, ASC with
Ms. Nancy and Ms. H. Medha, Advs.
for R-2 to R-5
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 10.05.2024 (The proceeding has been conducted through Hybrid Mode)
1. No time left.
2. List on 08.11.2024.
TUSHAR RAO GEDELA, J MAY 10, 2024 ns This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 22:03:48