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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1E) in The Karnataka State Universities Act, 2000

(1E)There shall be established the Ranichannamma University with headquarters at Belgaum and territorial jurisdiction extending over the districts of Belgaum, Bagalkot and Bijapur districts.] [Inserted by Karnataka Act No. 30 of 2010, dated 7.7.2010.]