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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(2)[ A candidate seeking admission on reserved seat shall be required to produce a Certificate of inclusion in the concerned category:Provided that the candidate belonging to Socially and Educationally Backward Classes shall be required to produce a certificate to the effect of non-inclusion in Creamy Layer in addition to the Caste certificate.] [Substituted by Notification No. GH/SH/21/2016/PVS/102013/280/S, dated 18.5.2016 (w.e.f. 30.4.2013).]