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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(ii) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(ii)a register containing the names of practitioners registered or deemed to be registered under clause (b) of sub-section (1) of section 15;