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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(y) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(y)"SEBC" means Socially and Educationally Backward Classes of Citizens other than the Scheduled Castes and Scheduled Tribes as may be specified by the Government from time to time;