Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(1) in Telangana Mining Settlements Act, 1956 (1)the expressions "agent" , "employed" , "mines" and "owner", when used in relation to a mine have the same meaning as in section 2 of the Mines Act, 1952;
