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Union of India - Section

Section 58 in State Bank of India General Regulations, 1955

58. [ Chapter VIII not to apply to chairman. [Omitted by the State Bank of India General (Amendment) Regulations, 2013 (Regulation 26), with effect from 3rd March, 2014, published in the Gazette of India, Extraordinary, Part II. - Section 4, dated 04.03.2014.]

- The provisions of this Chapter shall not apply to the chairman.]