Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 246A] [Entire Act] State of Punjab - Subsection Section 246A(14) in The Punjab Municipal Corporation Act, 1976 (14)An employee of the Corporation shall not permit anybody to encroach upon or abet to encroach upon any property specified in sub-section (1)
