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State of Rajasthan - Section

Section 7 in Rajasthan Finance Act, 2019

7. Amendment of section 60, Rajasthan Act No. 14 of 1999.

- In section 60 of the principal Act, for the existing expression "The Chief Controlling Revenue Authority or the Collector if empowered by the Chief Controlling Revenue Authority in this behalf', the expression "The Collector" shall be substituted.