Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3)(a) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(a)Each consignment of tendu leaves during movement by any mode of transport by road, rail or air, shall he accompanied by a Transport permit of the concerned type;