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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(3)The conditions of deputation of officers other than serving under State Government shall be such as may be mutually decided by the Government and the parent authority or the officer concerned.