Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Rajasthan - Subsection

Section 8A(3) in The Rajasthan Lands Summary Settlement Act, 1953

(3)The State Government may accept the recommendation or pass such orders thereon, as it may deem fit.