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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7) in The Orissa State Prosecution Service Rules, 1997

7.2The respective Board for promotion to Group 'A' services may meet at least once in a year, preferably in the month of January, and prepare the list of officers considered and found suitable for promotion.