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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(ii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(ii)The Sub-Divisional Officer/Tehsildar/Vikas Adhikari shall during his tour to village, verify the continued existence of destitutes and other parts relevant to the continuance of pension to a destitute who is receiving pension by money order.