Andhra Pradesh High Court - Amravati
Achutuni Sitharavamma vs Turaga Ananda Rao on 7 February, 2023
HIGH COURT OF ANDHRA PRADESH
C.R.P. No.1364 of 2010
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No. NOTE
31. 07.02.2023 BVLNC, J
Learned counsel Sri M.Radhakrishna
representing 3rd respondent submits that a memo was filed on 24.01.2023 in USR No.6290 of 2023 submitting that he has given no objection in this matter and entire case bundle was handed over to Sri Turaga Babu Rao/3rd respondent herein.
Sri B.V.Durga Prasad, learned counsel representing for 3rd respondent submitted that Sri Ch.Radha Krishna would file the Vakalath for R3.
In that view of the matter list on 21.02.2023.
Office is directed to check and placed the above USR on record.
__________ BVLNC, J Dmr