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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(29) in Andhra Pradesh Education Act, 1982

(29)"minority educational institution" means a private educational institution of its choice established and administered by a minority, whether based on religion or language, having the right to do so under Clause (1) of Article 30 of the Constitution of India ;