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[Cites 0, Cited by 0] [Section 396(1)] [Section 396] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 396(1)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)with fine which may extend to five hundred rupees and in the case of continuing contravention, with an additional fine-which may extend to fifty rupees for every day during which such contravention continues after conviction for the first contravention; or