Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(bb) in The West Bengal Clinical Establishments Act, 1950 (bb)[ "District Health Committee" means the District Health Committee constituted under section 5B;] [Clause (bb) inserted by West Bengal Act 19 of 1998.]
