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[Cites 0, Cited by 79] [Entire Act]

Union of India - Section

Section 66 in The Representation of the People Act, 1951

66. Declaration of results.—

When the counting of the votes has been completed, the returning officer shall, in the absence of any direction by the Election Commission to the contrary, forthwith declare the result of the election in the manner provided by this Act or the rules made thereunder.