Delhi High Court - Orders
Baby Joy Fertility And Ivf Centre ... vs Dcit, Cir 4(2), Delhi on 8 August, 2022
Bench: Manmohan, Manmeet Pritam Singh Arora
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11715/2022 & CM APPLs.34831-34832/2022
BABY JOY FERTILITY AND IVF CENTRE PRIVATE LIMITED
..... Petitioner
Through: Mr. Venketesh Chaurasia, Advocate
versus
DCIT, CIR 4(2), DELHI ..... Respondent
Through: Mr. Sanjay Kumar and Ms. Easha
Kadian, Advocates for Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 08.08.2022 The Hon'ble Division Bench did not assemble today. Re-notify on 22nd August, 2022.
By Order (COURT MASTER) AUGUST 8, 2022 AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:16.08.2022 19:07:28