Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Baby Joy Fertility And Ivf Centre ... vs Dcit, Cir 4(2), Delhi on 8 August, 2022

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~22
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 11715/2022 & CM APPLs.34831-34832/2022
                                     BABY JOY FERTILITY AND IVF CENTRE PRIVATE LIMITED
                                                                                           ..... Petitioner
                                                       Through:     Mr. Venketesh Chaurasia, Advocate

                                                       versus

                                     DCIT, CIR 4(2), DELHI                                ..... Respondent
                                                       Through:     Mr. Sanjay Kumar and Ms. Easha
                                                                    Kadian, Advocates for Revenue.


                                     CORAM:
                                     HON'BLE MR. JUSTICE MANMOHAN
                                     HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                       ORDER

% 08.08.2022 The Hon'ble Division Bench did not assemble today. Re-notify on 22nd August, 2022.

By Order (COURT MASTER) AUGUST 8, 2022 AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:16.08.2022 19:07:28