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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(3)(c) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(c)to enforce warabandi and to regulate supply of water for irrigation to each land-holding by turns or rotation according to the time schedule approved by the Irrigation Officer;