Kerala High Court
M/S. Cardamom Marketing Corporation vs Muthoot Finance Ltd on 21 March, 2016
Author: K.Abraham Mathew
Bench: K.Abraham Mathew
IN THE HIGH COURT OF KERALAAT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE K.ABRAHAM MATHEW
FRIDAY, THE 19TH DAY OF AUGUST 2016/28TH SRAVANA, 1938
RP.No. 592 of 2016 (O) IN OP(C).735/2015
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AGAINST THE ORDER/JUDGMENT IN OP(C) 735/2015 of HIGH COURT OF KERALA DATED 21-03-2016
REVIEW PETITIONER(S)/RESPONDENTS 1 AND 5:
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1. M/S. CARDAMOM MARKETING CORPORATION
VANDANMEDU, IDUKKI-685 551, REPRESENTED BY ITS TREASURER MATHEW SCARIA.
2. MATHEW SCARIA,
S/O SCARIA, PARTNER, M/S. CARDAMOM MARKETING CORPORATION, VANDANMEDU,
RESIDING ATMILL HAVEN, KOOTTICKAL P.O, KOTTAYAM DISTRICT, PIN-686 514.
BY ADVS.SRI.GEORGE THOMAS MEVADA (SR.)
SRI.S.ANANTHAKRISHNAN
RESPONDENTS/PETITIONER/RESPONDENTS 1 TO 4, 6 TO 28:
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1. MUTHOOT FINANCE LTD.
(NOW LIMITED), MUTHOOT CHAMBERS, 2ND FLOOR, OPPOSITE SARITHA THEATRE
COMPLEX, BANERJEE ROAD, ERNAKULAM, KOCHI, A COMPANY REGISTERED UNDER THE
COMPANY'S ACT, REPRESENTED BY ITS SENIOR MANAGER (CREDIT) AND POWER OF
ATTORNEY HOLDER SRI. P.J. SEBASTIAN, S/O P.J.JOSEPH,
AGED 66 YEARS, RESIDING AT DOOR NO 32/1060, PIPELINE ROAD, PALARIVATTOM,
KOCHI 25.
2. K. KRISHNASWAMY (DIED)
3. K GEORGE JOSEPH(DIED)
4. K S SCARIA,
FATHER'S NAME NOT KNOWN,AGED ABOUT 61,
PARTNER, M/S. CARDAMOM MARKETING CORPORATION, VANDANMEDU,IDUKKI-685 551,
RESIDING AT POTTAKKULAM GARDENS, MUNDAKKAYAM, KOTTAYAM DISTRICT
5. MOHAN VRGHESE
FATHER'S NAME NOT KNOWN,AGED ABOUT 51,
PARTNER,M/S. CARDAMOM MARKETING CORPORATION, VANDANMEDU,IDUKKI-685 551,
RESIDING AT MADAVANS FARM, PUTTADY P.O,VANDANMEDU.
6. S.VADAMALA MUTHU (DIED)
RP.No. 592 of 2016 (O) IN OP(C).735/2015
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7. RAJU JOSEPH
FATHER'S NAME NOT KNOWN, AGED 51, PARTNER,
M/S. CARDAMOM MARKETING COPORATION, VANDANMEDU, IDUKKI-685 551
RESIDING AT VACHERUTTU, ETTUMANOOR P.O,KOTTAYAM DISTRICT
8. T.K.S RAGHUPATHY
FATHER'S NAME NOT KNOWN, AGED ABOUT 59, PARTNER, M/S. CARDAMOM MARKETING
CORPORATION, VANDANMEDU,IDUKKI-685 551, RESIDING AT REGUS,
KAMBAM P.O, THENI DISTRICT
9. N.K.D SAMPATH KUMAR
FATHER'S NAME NOT KNOWN, AGED ABOUT 66,
PARTNER, M/S.CARDAMOM MARKETING CORPORATION,
VANDANMEDU, IDUKKI-685 551,
RESIDING AT WEST CAR STREET,
KAMAYAGODIMPETY P.O,THENI DISTRICT, TAMILNADU.
10. M.S. MURUKESAN,
FATHER'S NAME NOT KNOWN, AGED ABOUT 56,
PARTNER, M/S. CARDAMOM MARKETING CORPORATION, VANDANMEDU IDUKKI-685 551,
RESIDING AT M.S HOUSE, SATHIRA THERUVU, KAMAYAGODIMPETY P.O, THENI DISTRICT.
11. K.K. VARKEY,
FATHER'S NAME NOT KNOWN, AGED ABOUT 58 YEARS, PARTNER, M/S CARDAMOM
MARKETING CORPORTION, VANDANMEDU, IDUKKI- 685 551,
RESIDING AT KUMMELLIL HOUSE, PAKKIL P.O, NATTAKOM, KOTTAYAM DISTRICT.
12. DR. MUTHUKRISHNAN,
S/O LATE VADAMALMUTHU, AGED ABOUT 63,
ARUN ANAND CLINIC, MUTHALIYARPURAM STREET, KODAIKANAL- 01, RESIDING AT 111/2,
ANANDHAGIRI 6TH STREET, KODAIKANAL 01, TAMILNADU.
13. BHASKARAN.V,
S/O LATE VADAMALAMUTHU, AGED ABOUT 59,
MUTHU MANOHARAN BUILDING, ARANMANI AGRAHARA, BODINAYAKANUR P.O, THENI 13,
TAMILNADU.
14. RENUKA P.
D/O LATE VADAMALAMUTHU AND W/O PANDIAN,
AGED ABOUT 55, 2/6, MAIN ROAD, BODINAYAKANUR 13, TAMILNADU.
15. SAROJA,
W/O UDAYA SANKAR, AGED ABOUT 51,
NATTAMMAIKARA STREET, BODINAYAKANUR,
THENI DISTRICT, TAMILNADU.
16. VIJAYA LAKSHMI,
D/O LATE VADAMALAMUTHU, AGED ABOUT 46,
MUTHU MANOHARAN BUILDING, ARANMANI AGRAHARAM, BODINAYAKANUR P.O,
THENI 13, TAMILNADU.
17. VANITHA.S,
D/O LATE VADAMALAMUTHU, AGED ABOUT 44,
MUTHU MANOHARAN BUILDING, ARANMANI AGRAHARA, BODINAYAKANUR P.O,
THENI 13, TAMILNADU.
RP.No. 592 of 2016 (O) IN OP(C).735/2015
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18. RAMATHILAKOM,
D/O LATE VADAMALAMUTHU AND W/O BALASUBRAMANI, AGED ABOUT 41, MUTHU
MANOHARAN BUILDING, ARANMANI AGRAHARAM, BODINAYAKANUR P.O, THENI 13,
TAMILNADU.
19. MRS. POUN,
W/O KRISHNASWAMY, AGED ABOUT 73, POUN ILLAM,
WARD NO 14, DOOR NO 9, NANDAGOPALAN KOVIL STREET, CUMBUM 625 516.
20. MR. K. SAKTHI KUMAR,
S/O KRISHNASWAMY,AGED ABOUT 56, POUN ILLAM,
WARD NO 14, DOOR NO 9, NANDAGOPALAN KOVIL STREET, CUMBUM 625 516.
21. MR. .K. ULAGANATHAN,
S/O KRISHNASWAMY,AGED ABOUT 51 YEARS, WARD NO 32, DOOR NO 82 B,
SAMANDIPILLAI STREET, CUMBAM- 625 516.
22. MRS. VIJAYA,
D/O KRISHNASWAMY,AGED ABOUT 49, RADHI ILLAM,
WARD NO 25, DOOR NO 185, ALAMARATHU STREET,
CUMBUM 625 516.
23. MRS. SANTHAMMA,
AGED 69 YEARS, W/O LATE K. GEORGE JOSEPH, KIZHAKKETHALACKAL HOUSE,
KSEB JUNCTION, CHEMBALAM P.O, NEDUMKANDAM 625 516.
24. JIJU,
AGED 39 YEARS, S/O LATE LATE K. GEORGE JOSPEH, KIZHAKKETHALACKAL HOUSE,
KSEB JUNCTION, CHEMBALAM P.O, NEDUMKANDAM 625 516,
25. JACOB @ CHACKOCHAN,
AGED 37 YEARS, S/O LATE K. GEROGE JOSEPH,
VAYALUM MURIYIL HOUSE, KANJIRAPPALLY P.O, MANNARAKKAYAM ROAD, PIN-686 507.
26. REJI,
AGED 35 YEARS, S/O LATE K. GEORGE JOSEPH, KIZHAKKETHALACKAL HOUSE,
KSEB JUNCTION, CHEMBALAM P.O, NEDUMKANDAM- 625 516.
27. THOMAS @ JINU,
AGED 33 YEARS, S/O LATE K. GEROGE JOSEPH, KIZHAKKETHALACKAL HOUSE,
KSEB JUNCTION, CHEMBALAM P.O, NEDUMKANDAM- 625 516.
28. DHANYA,
AGED 31 YEARS, D/O LATE K. GEROGE JOSEPH, KIZHAKKETHALACKAL HOUSE,
KSEB JUNCTION, CHEMBALAM P.O, NEDUMKANDAM- 625 516.
BY SRI.K.C.CHARLES
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 19-08-2016, THE COURT
ON THE SAME DAY PASSED THE FOLLOWING:
cms
K.ABRAHAM MATHEW J.
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R.P.No.592 of 2016 in
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Dated this the 19th day of August, 2016
ORDER
This Review Petition has been filed by the first respondent in O.P(C). No.735 of 2015 which was disposed of on 21.3.2016. The ground stated is that the judgment was passed without hearing the review petitioner. In the Original Petition this court directed service of notice to the review petitioner through the learned counsel appearing for him in the trial court. It was served on the senior counsel who was appearing in the court below. But it is submitted that it escaped his notice. I think this is a valid reason to review the impugned judgment. Hence, I am inclined to allow the Review Petition.
In the result, this Review Petition is allowed.
Sd/-
K.ABRAHAM MATHEW JUDGE cms /True copy/ P.S.to Judge