Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52B(1)] [Section 52B] [Entire Act]

State of Tamilnadu - Subsection

Section 52B(1)(b) in Tamil Nadu Prohibition Act, 1937

(b)the commission, attempt to commit, [*] [Omitted 'or' by Tamil Nadu Act No. 9 of 1979.] abetment of the commission of, any of the acts making up any such offence as is referred to in clause (a), when such commission, attempt [*] [Omitted 'or' by Tamil Nadu Act No. 9 of 1979.] abetment is punishable under section 12, [***] [Omitted 'or' by Tamil Nadu Act No. 9 of 1979.]