Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 17] [Entire Act] Union of India - Subsection Section 17(2) in Banaras Hindu University Act, 1915 (2)The Statutes in force at the commencement' of the Banaras Hindu University (Amendment) Act, 1966, shall be those set out in the Schedule to this Act.
