Section 1334 in The Estate Duty (Distribution) Act, 1962
1334.
[30th March, 1962.]An Act to provide for the distribution of the net proceeds of the estate duty among the State in pursuance of the principles of distribution formulated and the recommendations made by the Finance Commission in its [interm report dated the 30th day of April, 1984]. [Substituted by Act 28 of 1985, s.2 for "dated the 14th day of November, 1983" (w.e.f. 1-4-1985)]Be it enacted by Parliament in the Thirteenth Year of the Republic of India as follows:--
