Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

British India - Section

Section 1 in THE MARRIAGE VALIDATION ACT, 1892

1. Commencement.—

Repealed by Act X of 1914, sec. 3 and Sch. II.