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[Cites 0, Cited by 0] [Section 37D] [Entire Act]

State of Rajasthan - Subsection

Section 37D(2) in The Rajasthan Minor Mineral Concession Rules, 1986

(2)The Director or any officer authorised by the Director in this behalf, after making such enquiry as it deems fit, may grant or refuse to grant recognition. Where recognition is refused, the authority shall record reasons of refusal in writing and communicate the same to the applicant.