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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in The Calcium Carbide Rules, 1987

(j)"prescribed receptacle" means a receptacle which--
(i)is made of steel or any other material approved by the Chief Controller but has no copper in its composition;
(ii)is hermetically closed at all times except when its contents are being placed within it or withdrawn from it; and
(iii)bears a stamped embossed, painted or printed warning exhibiting in conspicuous characters the word "Calcium Carbide"-