Section 2(7)(b) in The Kerala Money-Lenders Act, 1958

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State of Kerala - Subsection

Section 2(7)(b) in The Kerala Money-Lenders Act, 1958

(b)the Life insurance Corporation of India established under section 3 of the Life Insurance Corporation Act, 1956 (Central Act 31 of 1956); or

(bb)the industrial Credit and Investment Corporation of India Limited incorporated under the Indian Companies Act, 1913 (7 of 1913);