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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(2) in Agriculture University, Kota Act, 2013

(2)In the year of the establishment of the University, University examinations of all courses in different Faculties and disciplines shall be conducted by other Universities in the State as the case may be, and in subsequent years the examination shall be conducted by the University.