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NCT Delhi - Section

Section 101 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

101. A duplicate of keys—Patrolling officer.

- A duplicate of the key kept by the patrolling officer under the preceding Rule shall be kept by the officer in charge of the gate picket or by the sentry where there is no picket at night to allow of a visit being paid to the jail at night without knowledge of the officer on duty within.